Punjab-Haryana High Court
Vidya Dhar Adopted Son Of Siri Chand vs Shri Chand (Deceased) Adopted Son Of ... on 12 November, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Regular Second Appeal No.2037 of 1989 (O&M)
Date of decision:12.11.2013
Vidya Dhar adopted son of Siri Chand, resident of Village
Madhogarh, Tehsil Loharu, District Bhiwani
...Appellant
versus
Shri Chand (deceased) adopted son of Hira Lal, Jat by caste, resident
of Village Madhogarh, Tehsil Loharu, District Bhiwani, and others.
....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
----
Present: Mr.Babbar Bhan, Advocate,
for Mr. R.S. Chahar, Advocate,
for the appellant.
None for the respondents.
----
K.Kannan, J. (Oral)
For orders, see Regular Second Appeal No.1233 of 1985 of even date.
(K.KANNAN) JUDGE 12.11.2013 sanjeev Kumar Sanjeev 2013.12.04 11:14 I attest to the accuracy and integrity of this document chandigarh