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Punjab-Haryana High Court

Vidya Dhar Adopted Son Of Siri Chand vs Shri Chand (Deceased) Adopted Son Of ... on 12 November, 2013

Author: K. Kannan

Bench: K. Kannan

                               IN THE HIGH COURT OF PUNJAB AND HARYANA
                                           AT CHANDIGARH

                                        Regular Second Appeal No.2037 of 1989 (O&M)
                                        Date of decision:12.11.2013

                        Vidya Dhar adopted son of Siri Chand, resident of Village
                        Madhogarh, Tehsil Loharu, District Bhiwani
                                                                    ...Appellant

                                                      versus


                        Shri Chand (deceased) adopted son of Hira Lal, Jat by caste, resident
                        of Village Madhogarh, Tehsil Loharu, District Bhiwani, and others.
                                                                            ....Respondents

                        CORAM: HON'BLE MR. JUSTICE K. KANNAN
                                            ----

                        Present:     Mr.Babbar Bhan, Advocate,
                                     for Mr. R.S. Chahar, Advocate,
                                     for the appellant.

                                     None for the respondents.
                                                      ----

                        K.Kannan, J. (Oral)

For orders, see Regular Second Appeal No.1233 of 1985 of even date.

(K.KANNAN) JUDGE 12.11.2013 sanjeev Kumar Sanjeev 2013.12.04 11:14 I attest to the accuracy and integrity of this document chandigarh