Section 35(3) in D.Y. Patil International University, Pune, Act, 2017
(3)Seats for admission in the University, for the students belonging to Scheduled Castes, Scheduled Tribes, Vimukta Jattis, Nomadic Tribes, Other Backward Classes, Special Backward Category and handicapped students, shall be reserved as per the policy of the State Government :Provided that, the total reservation in any case shall not exceed fifty per cent.
