Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Excise (Malt Liquors) Act, 1890 2. -5. Amendment of the Excise Act, 1881 (22 of 1881). - [Repealed by the Excise Act, 1896 (12 of 1896), Section 2 and Schedule.]
