Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 99 in The Sikkim Police Act, 2008 99. Tenure of officers in CIU. Officers posted to Crime Investigation Units will have a reasonable tenure, and will be rotated to law and order and other assignments.
