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State of Haryana - Section

Section 126 in Punjab Jail Manual

126. Duties as regards water supply, sanitation and ventilation.

- It is the duty of the Medical Subordinate -
(a)to examine periodically the wells or other sources of water- supply and bring to notice any defect in quantity or quality, to examine daily all vessels in which drinking water is stored or conveyed, and see that they are kept clean,
(b)to inspect daily all latrines and urinals, see that they are kept clean, and that a sufficient quantity of dry earth is used and stored, and
(c)to see that the ventilation of the hospital, sleeping wards, and workshop is properly attended to according to the season, and that the prisoners are not exposed to undue draught or to rain beating in.