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[Cites 0, Cited by 0] [Section 354(1)] [Section 354] [Entire Act]

Union of India - Subsection

Section 354(1)(g) in The Income Tax Act, 2025

(g)it furnishes a certificate to the donor specifying the amount of donation within such period from the date of receipt of the donation containing the requisite particulars in manner, as may be prescribed.