Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Assam - Subsection Section 123(2) in Guwahati Metropolitan Development Authority Act, 1985 (2)The power to make bye-laws under this Act shall be subject to the conditions of previous publication.
