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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(11)(c) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(c)receiving evidence on affidavit and issuing commissions for the examination of witnesses and for local inspections.