Supreme Court - Daily Orders
Partha Sadhan Bose vs M/S Sugesan Transport Private Limited on 29 October, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
ITEM NO.7 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2914/2020
PARTHA SADHAN BOSE Appellant(s)
VERSUS
M/S SUGESAN TRANSPORT PRIVATE LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.73158/2020-STAY APPLICATION )
Date : 29-10-2020 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s) Mr. Pinaki Addy, Adv.
Mr. Chira Ranjan Addy, AOR
For Respondent(s) Mr. Shivam Singh, Adv.
Mr. Udian Sharma, Adv.
Mr. Gopal Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter next week.
(RACHNA) (ANAND PRAKASH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by Rachna Date: 2020.10.29 18:24:27 IST Reason: