Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 28 February, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh CRR No. 583 of 2022 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 28-02-2022 None for the applicant.
The case is adjourned.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2022.03.02 16:07:35 +05'30'