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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(i) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(i)any other reason which in the opinion of the Authority warrants for suspension, cancellation or withdrawal of the certificate of registration granted.