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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(3)The District Election Officer shall also be Ex-officio Returning Officer for election to Zila Panchayat.