Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(a) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(a)the jurisdiction of the Adjudicating Authority may be exercised by Benches thereof ;