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Calcutta High Court

Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And Guest House ... on 21 November, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

OD - 13

                                    ORDER SHEET
                                   GA 2506 of 2019
                                          With
                                    CS 231 of 2019
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE



                          ORAVEL STAYS PVT. LTD.
                                 Versus
           PURBANCHAL BUDGET HOTEL AND GUEST HOUSE ASSOCIATION


        BEFORE:

        The Hon'ble JUSTICE DEBANGSU BASAK

Date : 21st November, 2019.

For Plaintiff : Mr. Arindam Banerjee, Adv.

Mr. A. K. Mukherjee, Adv.

Mrs. A. Saha, Adv.

The Court : On the prayer of the learned Advocate appearing for the plaintiff, list the application on November 25, 2019.

Interim order subsisting will continue till January 31, 2020 or until further order whichever is earlier.

(DEBANGSU BASAK, J.) A Dey