Calcutta High Court
Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And Guest House ... on 21 November, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
OD - 13
ORDER SHEET
GA 2506 of 2019
With
CS 231 of 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ORAVEL STAYS PVT. LTD.
Versus
PURBANCHAL BUDGET HOTEL AND GUEST HOUSE ASSOCIATION
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 21st November, 2019.
For Plaintiff : Mr. Arindam Banerjee, Adv.
Mr. A. K. Mukherjee, Adv.
Mrs. A. Saha, Adv.
The Court : On the prayer of the learned Advocate appearing for the plaintiff, list the application on November 25, 2019.
Interim order subsisting will continue till January 31, 2020 or until further order whichever is earlier.
(DEBANGSU BASAK, J.) A Dey