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Supreme Court - Daily Orders

Cit vs The Ved Prakash Mukand Lal on 4 April, 2016

     ITEM NO.29                              REGISTRAR COURT. 1                   SECTION IIIA

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

                                             BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C)                         No(s).   8179/2014

     CIT                                                                        Petitioner(s)

                                                         VERSUS

     THE VED PRAKASH MUKAND LAL                                                 Respondent(s)
     (With office report)

     WITH
     SLP(C) No. 20837/2014
     (With Office Report)

     Date : 04/04/2016 This petition was called on for hearing today.

     For Petitioner(s)                       Mrs. Anil Katiyar,Adv.
                                             Mr. A. Deb Kumar, Adv.

     For Respondent(s)                       Mr. Rameshwar Prasad Goyal,Adv.
                                             Mr. Sunil Kumar Singh, Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Last opportunity for filing counter affidavit by sole respondent in SLP(C)NO. 8179/2014 is granted by four weeks.

Ld. Counsel appearing for the petitioner to provide complete set of pleadings to the ld. Counsel for the sole respondent within a weeks time and four weeks time for filing counter affidavit shall reckon thereafter.

SLP(C)NO. 20837/2014

Two weeks time as last opportunity is granted to ld. Counsel for petitioner for taking fresh steps for service on sole respondent. Notice thereafter, be issued.

Signature Not Verified Digitally signed by List again on 19.7.2016. Hema Joshi Date: 2016.04.05 10:12:46 IST Reason:

(PAWAN DEV KOTWAL) Registrar