Supreme Court - Daily Orders
Lal Kailash Nath Singh (Dead) Through ... vs Lal Rajendra Nath Singh . on 1 October, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.32 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..........of 2015
(CC No.17650/2015)
(Arising out of impugned final judgment and order dated 25/04/2013
in MS No. 1925/2009 passed by the High Court Of Judicature at
Allahabad)
LAL KAILASH NATH SINGH (DEAD) THROUGH LRS Petitioner(s)
VERSUS
LAL RAJENDRA NATH SINGH & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Lohitaksha Shukla, kAdv.
Mr. Raghav Awasthi, Adv.
Mr. Ajit Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner seeks permission to withdraw the petition with liberty to approach the Trial Court for appropriate order.
Permission is granted.
The special leave petition is dismissed as withdrawn.
Signature Not Verified Digitally signed by Rajni Mukhi Date: 2015.10.01 17:02:27 IST Reason: (Rajni Mukhi) (Tapan Kumar Chakraborty) Sr. P.A. Court Master