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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(j) in Punjab Package Deal Properties (Disposal) Rules, 1976

(j)'restricted auction' means an auction confined to the members of the Scheduled Castes or to socially and educationally. Backward Classes of citizens notified by the State Government, from time to time ;