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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2) in The Gas Cylinders Rules, 2004

(2)One copy of the plan or plans for the licensed premises signed in token of approval by the Chief Controller or Controller shall be attached to the license, which shall form part of such a license, and an identical copy shall be filed for record in the office of the Chief Controller or Controller.