Section 3(4)(m) in The All India Council For Technical Education Act, 1987

[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

(m)seven members to be appointed by the Central Government to represent,-

(i)the Central Advisory Board of Education;

(ii)the Association of Indian Universities;

(iii)the Indian Society for Technical Education,

(iv)the Council of the Indian Industries of Technology;

(v)the Pharmacy Council of India;

(vi)the Council of Architecture;

(vii)the National Productivity Council;

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