Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Andhra Pradesh - Subsection Section 24(2)(m) in Dr. Abdul Haq Urdu University Act, 2016 (m)delegate any of its powers to the Standing Committee of the Academic Senate to execute any of its functions assigned by this Act.