Madras High Court
A.Savithriammal vs The Principal Secretary To Government ... on 20 September, 2022
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
W.P.No.30993 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :20.09.2022
CORAM:
THE HON'BLE MR.JUSTICE N.SATHISH KUMAR
W.P.No.30993 of 2014
A.Savithriammal ... Petitioner
Vs.
1.The Principal Secretary to Government of Tamil Nadu,
Home (Prison V) Department,
Fort St.George,
Chennai-600 009.
2.The Additional Director General of Police,
C.M.D.A Towers,
Egmore,
Chennai-600 008.
3.The Superintendent,
Central Prison,
Coimbatore ... Respondents
PRAYER: Writ Petition filed under Article 226 of Constitution of India
praying for issuance of Writ of Certiorarified Mandamus, calling for the
records pertaining to impugned order in Ref No.G.O.(D).No.742/ dated
21.10.2014 from the 1st respondent and quash the same and consequently
direct the respondents to grant leave for 30 days to petitioner's son, the
Page No.1 of 4
https://www.mhc.tn.gov.in/judis
W.P.No.30993 of 2014
detenue, Kamal @ Poorikamal, S/o. Late Amarsingh, convict No.2806.
detained at Central Prison, Coimbatore.
For Petitioner : Ms.K.Akshaya
for M/s.S.Manoharan
For Respondents : Mr.L.S.M.Hasan Fizal
Additional Government Pleader
ORDER
The Writ Petition is filed under Article 226 of Constitution of India praying for issuance of Writ of Certiorarified Mandamus, calling for the records pertaining to impugned order in Ref No.G.O.(D).No.742/ dated 21.10.2014 from the 1st respondent and quash the same and consequently direct the respondents to grant leave for 30 days to petitioner's son, the detenue, Kamal @ Poorikamal, S/o. Late Amarsingh, convict No.2806. detained at Central Prison, Coimbatore.
2.Though the petition is filed by the petitioner for the above said relief, it is now reported by the learned counsel for the petitioner that the relief sought for in this writ petition has become infructuous.
Page No.2 of 4https://www.mhc.tn.gov.in/judis W.P.No.30993 of 2014
3.This writ petition stands dismissed as infructuous accordingly.
No costs.
20.09.2022 kas Index: yes / no Internet: yes / no Speaking / Non speaking To
1.The Principal Secretary to Government of Tamil Nadu, Home (Prison V) Department, Fort St.George, Chennai-600 009.
2.The Additional Director General of Police, C.M.D.A Towers, Egmore, Chennai-600 008.
3.The Superintendent, Central Prison, Coimbatore Page No.3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.30993 of 2014 N.SATHISH KUMAR, J.
kas W.P.No.30993 of 2014 20.09.2022 Page No.4 of 4 https://www.mhc.tn.gov.in/judis