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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Madhya Pradesh - Subsection

Section 187(2) in The M.P. Motor Vehicles Rules, 1994

(2)No motor vehicle which exceeds nine hundred and twenty centimetres in length shall draw a trailer :Provided that this sub-rule shall not apply to any motor vehicle being towed in consequence of disablement.