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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(2)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)where the co-operative society has not commenced working within twenty-four months from the date of its registration or has ceased to function for eighteen months; or