Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 35 in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

35. Authentication of orders and documents of organisation.

- All permissions, orders, decisions and other documents of the Farmers' Organisation shall be authenticated by the signature of the Chairperson or President of the Farmers' Organisation or any other member of the Managing Committee authorised by the Managing Committee in this behalf.