Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 11B in The Representation of the People Act, 1951 11B. Removal of disqualifications.— The Election Commission may, for reasons to be recorded, remove any disqualification under sub-section (1) of section 11A.
