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[Cites 0, Cited by 0] [Section 73K(4)] [Section 73K] [Entire Act]

State of Maharashtra - Subsection

Section 73K(4)(b) in Maharashtra Factories Rules, 1963

(b)The Secretary shall fix up meeting in such a manner that all the applications received and registered are referred to the Committee within a period of one month from the date of their receipt.