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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993

(h)"Standard Mark" means the Bureau of India Standard Certification Mark specified by the Bureau to represent a particular Indian Standard, and also includes any Indian Standard specified by the Bureau; and