Section 69 in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
69. Powers.
- The Special Area Development Authority shall,-(a)for the purpose of acquisition of land, exercise the powers and follow the procedure which a Town and Country Development Authority have or follows under this Act;(b)for the purpose of planning, exercise the powers which the Director has under this Act;(c)[ X X x] [Omitted by M.P. Act No. 14 of 1994.]
