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Calcutta High Court

Cesc Ltd vs C.I.T. - Ii Kolkata on 4 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                      ORDER SHEET
                                     ITA No.84 of 2004
                           IN THE HIGH COURT AT CALCUTTA
                             Special Jurisdiction (Income Tax)
                                      ORIGINAL SIDE




                                        CESC LTD.
                                           Versus
                                    C.I.T. - II KOLKATA



        BEFORE:

        The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

        The Hon'ble JUSTICE SUDIP AHLUWALIA

        Date : 4th June, 2014.

                                                                               Appearance:
                                                                      Ms. N. Banerjee, Adv.
                                                                        ...for the Appellant.

           The Court : The appeal appears to have been admitted on 17th June, 2004.

There is nothing, however, before this Court to ascertain as to whether notice of

appeal has been served upon the respondent.               The department is directed to

furnish a report with all requisite evidences.

Let the matter be listed on 11th June, 2014.

(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) B.Pal