Calcutta High Court
Cesc Ltd vs C.I.T. - Ii Kolkata on 4 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA No.84 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
CESC LTD.
Versus
C.I.T. - II KOLKATA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date : 4th June, 2014.
Appearance:
Ms. N. Banerjee, Adv.
...for the Appellant.
The Court : The appeal appears to have been admitted on 17th June, 2004.
There is nothing, however, before this Court to ascertain as to whether notice of
appeal has been served upon the respondent. The department is directed to
furnish a report with all requisite evidences.
Let the matter be listed on 11th June, 2014.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) B.Pal