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State of Madhya Pradesh - Section

Section 26 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

26. [ Opening of Account in Banks. [Substituted by Notification No. F. 5-114-XXXII-90, dated 13-1-1994.]

- [An account shall be opened with the Nationalised Bank and any Bank recognised by State Government:]
1. Chairman Full powers
2. [ Member Secretary [Substituted by Notification No. F. 5-114-XXXII-90, dated 12-8-1997.] Upto Rs. 1.00 lakhs.
3. Chief Scientific Officer/ Chief Engineer/ Finance Officer Upto Rs. 10,000/- (Rupees ten thousand) (in the absence ofMember-Secretary)] :
Provided that the Chairman may delegate his power to Member-Secretary or any other Officer to sign the cheques for amounts exceeding Rs. 50,000 (Rupees Fifty thousand) in the event of his absence.]