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[Cites 0, Cited by 0] [Section 267(1)] [Section 267] [Entire Act]

State of Haryana - Subsection

Section 267(1)(i) in Haryana Municipal Corporation Act, 1994

(i)the details of the internal services, estimated cost for providing them, the extent of the liability of the owner of buildings and lands for the payment of the cost and the manner of payment of the same.