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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(i) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(i)No panchayat employee shall, enter into or contract, a marriage with a person having a spouse living; and