Supreme Court - Daily Orders
M/S Indian School Of Business vs Commissioner Of Customs And Central ... on 21 October, 2019
ITEM NO.25 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 8787/2012
M/S INDIAN SCHOOL OF BUSINESS Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE IV,
HYDERABADRespondent(s)
(ONLY C.A. NOS. 12054, 12058, 12066, 12097 of 2018, 2947/2014, 4561
AND 5258 OF 2019 ARE TO BE LISTED BEFORE LD. REGISTRAR COURT. )
WITH
C.A. No. 2947/2014 (XVII-A)
)
C.A. No. 6183/2016 (XVII-A)
IA No. 2/2016 - MODIFICATION
IA No. 6/2017 - MODIFICATION OF COURT ORDER
IA No. 7/2017 - PERMISSION TO FILE ANNEXURES
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)
SLP(C) No. 2903/2017 (XVII-A)
)
C.A. No. 12054/2018 (XVII-A)
(FOR ADMISSION and IA No.169558/2018-CONDONATION OF DELAY IN FILING
APPEAL)
C.A. No. 12058/2018 (XVII-A)
( IA No.170203/2018-CONDONATION OF DELAY IN FILING)
C.A. No. 12066/2018 (XVII-A)
(IA No.173707/2018-CONDONATION OF DELAY IN FILING and IA
No.173708/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
[ TO BE TAKEN UP ALONG WITH ITEM NO. 11 I.E. D. NO. 41313/2018 ])
C.A. No. 12097/2018 (XVII-A)
( IA No.176799/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.176797/2018-CONDONATION OF DELAY IN FILING
APPEAL and IA No.176798/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 5258/2019 (XVII-A)
( IA No.77624/2019-CONDONATION OF DELAY IN FILING and IA
No.77632/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.77629/2019-CONDONATION OF DELAY IN REFILING)
Signature Not Verified
C.A. No. 1040-1044/2019 (XVII-A)
Digitally signed by
HEMA JOSHI
Date: 2019.10.23
( IA No.6364/2019-CONDONATION OF DELAY IN FILING and IA
16:36:11 IST
Reason:
No.6368/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and
IA No.6365/2019-STAY APPLICATION and IA No.6366/2019-PERMISSION TO
FILE LENGTHY LIST OF DATES)
C.A. No. 4561/2019 (XVII-A)
-2-
Item no.25
IA No. 94325/2019 - STAY APPLICATION)
C.A. No. 6343/2019 (XVII-A)
( IA No.111960/2019-CONDONATION OF DELAY IN FILING and IA
No.111963/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.111962/2019-STAY APPLICATION)
Date : 21-10-2019 This appeal was called on for hearing today.
For Appellant(s)
Ms Ananya Kapoor, Adv.
Mr Shivansh Pandia, Adv.
Mr. Praveen Swarup, AOR
Mr Aman Shukla, Adv.
Mr. B. Krishna Prasad, AOR
Mr. M. P. Devanath, AOR
Mrs Gayatri Gulati Sreyas, Adv.
Ms Sneh Dhillon, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
For Respondent(s)
Mrs Gayatri Gulati Sreyas, Adv.
Ms Sneh Dhillon, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Punit Dutt Tyagi, AOR
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 2947/2014
Sole respondent has filed counter affidavit but vakalatnama has not been filed. Be filed within four weeks time.
Ld. Counsel, Ms Sneh Dhillon appearing on behalf of Mr T.V.S.Raghavendra Sreyas, Advocate-on-record appears for the appellant and seeks two weeks time for filing vakalatnama. Be filed.
C.A. No. 12054,12058 and 12066 of 2018 Service is complete on the sole respondent but none has entered appearance.
-3-Item no.25 C.A. No. 12097/2018 Sole respondent has filed counter affidavit. C.A. No. 4561/2019 Service is deemed to be complete on the sole respondent. C.A. No. 5258/2019 Await service report from the lower Tribunal. Reminder be issued.
List again on 29.1.2020.
ANIL LAXMAN PANSARE Registrar