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State of Uttar Pradesh - Section

Section 10 in The U.P. Secondary Education Services Commission Rules, 1995

10. Source of recruitment

. - Recruitment to various categories of teachers shall be made from the following sources :
(a)Principal of an Intermediate College or Headmaster of a High School by direct recruitment.
(b)Teachers of lecturers grade. - (i) 50 per cent by direct recruitment;
(ii)50 per cent by promotion from amongst substantively appointed teachers of the trained graduates (L.T.) grade;
(c)Teachers of trained graduates (L.T.) grade. - (i) 50 per cent by direct recruitment;
(ii)50 per cent by promotion from amongst the substantively appointed teachers of Certificate of Teaching (C.T.) Grade :
Provided that if in any year of recruitment suitable eligible candidates are not available for recruitment by promotion, the posts may be filled by I direct recruitment :Provided further that if in calculating respective percentage of posts under this rule there comes a fraction then the fraction of the posts to be filled by direct recruitment shall be ignored and the fraction of the posts to be filled by promotion shall be increased to make it one post.