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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(c) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(c)The Commission may withdraw its offer of appointment if the selected candidate fails to fulfil any of the conditions prescribed as necessary' to be fulfilled prior to appointment or if the candidate fails to join service in the specified time which shall be reasonable.