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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(d) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(d)All charges paid to Choukidar on account of Bungalow rent, electric charges or for replacement of breakages or loss must be clearly recorded in the Visitor's Book before departure. A complaint book is also maintained for recording all complaints of occupants. Any laxity on the part of the Choukidar or Watcher may be noted in the said book.