Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974 5. Copies of complaint. - Every complaint shall be accompanied by as many spare copies as there are public servants complaint against.
