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Gauhati High Court

Mania Munda vs The State Of Assam on 4 June, 2019

Author: S.Serto

Bench: Songkhupchung Serto, Achintya Malla Bujor Barua

                                                                           Page No.# 1/2

GAHC010018942016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J) 53/2016

            1:MANIA MUNDA


            VERSUS

            1:THE STATE OF ASSAM


            2:SRI DILIP SONOWAL
             S/O-NARAYAN SONOWAL
             R/O-BORDOLOI NAGAR
             P.S.-TINSUKIA
             DIST.-TINSUKIA
            ASSAM

Advocate for the Petitioner   : MR.Z ALAM

Advocate for the Respondent : MR.M K SHARMAR-2




                                 BEFORE
               HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                          ORDER

Date : 04-06-2019 (S.Serto, J) Mr. N.D Sharma on behalf of Mr. Z.Alam, learned Amicus Curiae prays that this matter may be listed again after 1(one) week.

Page No.# 2/2 As prayed for, list this matter again after 1(one) week.

                       JUDGE                                     JUDGE



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