Gauhati High Court
Mania Munda vs The State Of Assam on 4 June, 2019
Author: S.Serto
Bench: Songkhupchung Serto, Achintya Malla Bujor Barua
Page No.# 1/2
GAHC010018942016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRL.A(J) 53/2016
1:MANIA MUNDA
VERSUS
1:THE STATE OF ASSAM
2:SRI DILIP SONOWAL
S/O-NARAYAN SONOWAL
R/O-BORDOLOI NAGAR
P.S.-TINSUKIA
DIST.-TINSUKIA
ASSAM
Advocate for the Petitioner : MR.Z ALAM
Advocate for the Respondent : MR.M K SHARMAR-2
BEFORE
HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 04-06-2019 (S.Serto, J) Mr. N.D Sharma on behalf of Mr. Z.Alam, learned Amicus Curiae prays that this matter may be listed again after 1(one) week.
Page No.# 2/2 As prayed for, list this matter again after 1(one) week.
JUDGE JUDGE Comparing Assistant