Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 170 in Jharkhand Municipal Act, 2011

170. Valuations when to final.

- Every valuation made by the Municipal Commissioner or the Executive Officer under this Act shall, subject to the provision of sections 168 and 169, be final.Chapter - 19 Tax on Advertisements other than Advertisements in Newspapers and License Fees for Advertisement Spaces