Section 22 in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981
22. Confirmation.
- A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation if-(i)he has passed the prescribed departmental examination/ if any;(ii)he has successfully undergone the prescribed training, if any;(iii)his work and conduct is reported to satisfactory;(iv)his integrity is certified; and(v)the appointing authority is satisfied that he is otherwise fit for confirmation.
