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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(5)(a) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(a)The right of termination of the tenancy of any protected tenant under sub-sections (1), (2) and (3) shall cease after five years from the date of the commencement of the Hyderabad Tenancy and Agricultural Lands (Amendment) Act, 1954.