Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 93 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

93. Service of notice, etc., on metro railway administration.

- Any notice or other document required or authorised by this Act to be served on a metro railway administration may be served-
(a)by leaving it at the office of the metro railway administration; or
(b)by registered post to the office address of the metro railway administration.