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Supreme Court - Daily Orders

K. R. Mohanan Nair vs Maju Mathew Pulickal on 3 October, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.32                           COURT NO.1               SECTION XI -A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No.24705/2017

     (Arising out of impugned final judgment and order dated               12-06-2017
     in OPC No. 935/2017 passed by the High Court of                       Kerala at
     Ernakulam)


     K. R. MOHANAN NAIR                                             Petitioner(s)

                                                 VERSUS

     MAJU MATHEW PULICKAL & ANR.                                    Respondent(s)

     (With prayer for interim relief)


     Date : 03-10-2017 This petition was called on for hearing today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)            Mr. G. Prakash, AOR
                                  Mr. Jishnu M.L., Adv.
                                  Mr. Vijay Shankar M.L., Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner.

The special leave petition is dismissed.

(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2017.10.03 17:55:16 IST Reason: