Supreme Court - Daily Orders
K. R. Mohanan Nair vs Maju Mathew Pulickal on 3 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.32 COURT NO.1 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.24705/2017
(Arising out of impugned final judgment and order dated 12-06-2017
in OPC No. 935/2017 passed by the High Court of Kerala at
Ernakulam)
K. R. MOHANAN NAIR Petitioner(s)
VERSUS
MAJU MATHEW PULICKAL & ANR. Respondent(s)
(With prayer for interim relief)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Mr. Vijay Shankar M.L., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2017.10.03 17:55:16 IST Reason: