Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act] State of Telangana - Subsection Section 19B(2)(d) in Telangana Borstal Schools Act, 1925 (d)to consider cases of release on licence under sub-section (1) of section 15 placed before them by the Superintendent; and