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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(1)Every Police officer in-charge of a police station shall keep a general diary in such form as shall, from time to time, be prescribed by the Government and the following matters shall be recorded therein:-