Supreme Court - Daily Orders
Ranjeet Alias Bhaiyu Mohite vs Nandita Singh on 15 December, 2022
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.26 COURT NO.12 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22708/2022
(Arising out of impugned final judgment and order dated 22-11-2022
in CR No. 15/2018 passed by the High Court Of M.P At Gwalior)
RANJEET ALIAS BHAIYU MOHITE Petitioner(s)
VERSUS
NANDITA SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.192978/2022-EXEMPTION FROM FILING
O.T. )
WITH
SLP(C) No. 22773/2022 (IV-C)
(FOR ADMISSION and I.R. and IA No.193820/2022-EXEMPTION FROM FILING
O.T.)
Date : 15-12-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Sushil Kr.Jain, Sr.Adv.
Mr. Munna Lal Sharma, Adv.
Mr. Shyam Kumar Sharma, Adv.
Mr. Puneet Jain, Adv.
Ms. Christi Jain, Adv.
Mr. Umang Mehta, Adv.
Mr. Yogit Kamat, Adv.
Mr. Mann Arora, Adv.
Ms. Akriti Sharma, Adv.
Ms. Shipra Singh, Adv.
Ms. Pratibha Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 05.01.2023.
Leave is given to learned senior counsel for the petitioner(s) to Signature Not Verified file additional affidavit for bringing on record the will Digitally signed by NIRMALA NEGI Date: 2022.12.15 forming the subject of the disputes in the suit(s). 17:27:42 IST Reason:
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR