Section 23 in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986
23. Act to override all other enactments.
- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court; tribunal or authority.
