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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(f) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(f)"nursing home" means an establishment or premises used or intended to be used for the reception of, and providing medical care including nursing care in any form to persons suffering from sickness, injury or infirmity;