Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)No Delhi Metro Airport Express Line employee shall, without prior permission of his superior officer, absent himself from duty or alter his appointed hours of attendances or exchange duty with any other Delhi Metro Airport Express Line employee or leave his charges of duty unless properly relieved;