Supreme Court - Daily Orders
Wildlife First vs Ministry Of Forest And Environment on 6 August, 2019
Bench: Arun Mishra, M.R. Shah, B.R. Gavai
1
ITEM NO.101 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 109/2008
WILDLIFE FIRST & ORS. Petitioner(s)
VERSUS
MINISTRY OF FOREST AND ENVIRONMENT & ORS. Respondent(s)
([ TO GO BEFORE THREE HON'BLE JUDGES ]
IA No. 39460/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 98022/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 88926/2018 - CONDONATION OF DELAY IN FILING
IA No. 1/2008 - EX-PARTE STAY
IA No. 102926/2019 - EXEMPTION FROM FILING O.T.
IA No. 101658/2019 - EXEMPTION FROM FILING O.T.
IA No. 6/2014 - EXEMPTION FROM FILING O.T.
IA No. 99575/2019 - EXEMPTION FROM FILING O.T.
IA No. 3/2012 - EXEMPTION FROM FILING O.T.
IA No. 104857/2019 - EXEMPTION FROM FILING O.T.
IA No. 104610/2019 - EXEMPTION FROM FILING O.T.
IA No. 99574/2019 - EXTENSION OF TIME
IA No. 75108/2018 - I A FOR WAIVING OF COST
IA No. 75127/2018 - I A FOR WAIVING OF COST
IA No. 100740/2019 - INTERVENTION APPLICATION
IA No. 104135/2019 - INTERVENTION APPLICATION
IA No. 94997/2019 - INTERVENTION/IMPLEADMENT
IA No. 59870/2019 - INTERVENTION/IMPLEADMENT
IA No. 92469/2019 - INTERVENTION/IMPLEADMENT
IA No. 92012/2019 - INTERVENTION/IMPLEADMENT
IA No. 90237/2019 - INTERVENTION/IMPLEADMENT
IA No. 37551/2019 - INTERVENTION/IMPLEADMENT
IA No. 71446/2019 - INTERVENTION/IMPLEADMENT
IA No. 71439/2019 - INTERVENTION/IMPLEADMENT
IA No. 71432/2019 - INTERVENTION/IMPLEADMENT
IA No. 98003/2019 - INTERVENTION/IMPLEADMENT
IA No. 95001/2019 - INTERVENTION/IMPLEADMENT
IA No. 37944/2019 - MODIFICATION
IA No. 35782/2019 - MODIFICATION
IA No. 36432/2019 - MODIFICATION OF COURT ORDER
IA No. 63893/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 63894/2019 - STAY APPLICATION)
Signature Not Verified
WITH
Digitally signed by
ASHWANI KUMAR
Date: 2019.08.10
W.P.(C) No. 514/2006 (PIL-W)
10:46:24 IST
Reason:
W.P.(C) No. 50/2008 (PIL-W)
( FOR ON IA 1/2008
FOR EXEMPTION FROM FILING O.T. ON IA 53871/2018
2
FOR [I/A FOR WAIVER OF COSTS FILED BY THE STATE OF KERALA] ON IA
61560/2018
FOR EXEMPTION FROM FILING O.T. ON IA 68563/2018
IA No. 68563/2018 - EXEMPTION FROM FILING O.T.
IA No. 53871/2018 - EXEMPTION FROM FILING O.T.
IA No. 61560/2018 - I/A FOR WAIVER OF COSTS FILED BY THE STATE OF
KERALA)
S.L.P.(C)...CC No. 11408-11409/2009 (XII)
(to be listed with W.P(C) 50/2008 in view of Hon'ble ct. order dt
21.08.2009)
T.C.(C) No. 85/2011 (XVI-A)
T.C.(C) No. 87/2011 (XVI-A)
T.C.(C) No. 39/2015 (XVI-A)
T.C.(C) No. 41/2015 (XVI-A)
T.C.(C) No. 59/2015 (XVI-A)
T.C.(C) No. 103/2015 (XVI-A)
T.C.(C) No. 132/2015 (XVI-A)
T.C.(C) No. 3/2016 (XVI-A)
MA 1747/2018 in W.P.(Crl.) No. 1061/1982 (X)
IA No. 93287/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 93288/2018 - EXEMPTION FROM FILING O.T.)
T.C.(C) No. 12/2018 (XVI-A)
Date : 06-08-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Balaji Srinivasan, AOR
Mr. Pawan Kishore Singh, Adv.
Ms. Madhusmita Bora, AOR
Mrs. Revathy Raghavan, AOR
Mr. D. Mahesh Babu, AOR
Mr. Shyam Divan, Sr. Adv.
3
Mr. Vinayak Bhandari, Adv.
Mr. P. K. Manohar, AOR
Mr. Ashok Kumar Singh, AOR
Mrs. Rachna Gupta, AOR
Mr. Raj Panjwani, SR. Adv.
Ms. Purnima Bhat, AOR
Mr. Shibashish Misra, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Saurabh Mishra, Adv.
Ms. Aakansha Kaul, Adv.
Mr. Raj Bahadur, AOR
Mr. Annam D. N. Rao, AOR
Mr. Tara Chandra Sharma, AOR
Mr. B. S. Banthia, AOR
Mr. S. Ravi Shankar, AOR
Mr. Naresh Kumar, AOR
Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Sataroop Das, Adv.
Mr. Radha Shyam Jena, AOR
Mr. Parijat Sinha, AOR
Mr. Neeraj Kumar Sharma, AOR
Mr. Vikash Mahajan, AAG
Mr. Anil Kumar, Adv.
Mr. Vinod Sharma, AOR
Mr. Siddhesh Kotwal, Adv.
Ms. Bansuri Swaraj, Adv.
Ms. Arhiya Ghosh, Adv.
Mr. Divyansh Tiwari, Adv.
Mr. Shourajeet Chakravarty, Adv.
Mr. Guntur Prabhakar, AOR
Ms. Madhvi Kumar Sawant, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Meetali Goyal, Adv.
Mr. A.K. Shrivastava, Adv.
4
Mr. Mahfooz A. Nazki, AOR
Polanki Gowtham, Adv.
Mr. Avinash Tripathi, Adv.
Mr. Zain Maqbool, Adv.
Mr. Anil Shrivastav, AOR
Mr. Debojit Borkakati, AOR
Mr. Vivek Sonkar, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Mr. Siddharth Seem, Adv.
Mr. Satya Mitra, Adv.
Mr. Jatinder Kumar Sethi, Dy. AG
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Jatinder Kumar Bhatia, AOR
Mr. Devashish Bharuka, AOR
Mr. Devdatt Kamat, Sr. Adv.
Mr. Nishanth Patil, AOR
Mr. Aditya Bhat, Adv.
Mr. Chirag Jain, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. Mohan V. Katharki, Sr. Adv.
Ms. Anindita Pujari, AOR
Ms. Aarti Krupa Kumar, Adv.
Ms. Ruchiva Gupta, Adv.
Mr. Anurag Sharma, Adv.
Mr. Shishir Deshpandey, Adv.
Mr. Rajat Joseph, AOR
Ms. Anjana Chandrashekar, AOR
Ms. Tusharika Mattoo, Adv.
Mr. Jayant Mohan, AOR
Ms. Hemantika Wahi, AOR
Mr. Sanjay Kumar Visen, AOR
Mr. Abhinav Mukerji, AOR
Mr. Nishe Rajen Shonker, AOR
Ms. Pritha Srikumar, AOR
5
Mr. M. Shoeb Alam, AOR
Mr. Jayesh Gaurav, Adv.
Mr. Gopal Prasad, AOR
Mr. Udit Bansal, Adv.
Mr. Anil K. Jha, AOR
Dr. A.M. Singhvi, Sr. Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Amit Bhandari, Adv.
Mr. Ashish Tiwari, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. V. Giri, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Tishnu M.C., Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Nishant Sharma, Adv.
Mr. Prashant, Adv.
Mr. Saurabh Mishra, AOR
Mr. Anil Kumar Jha, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Upendra Mishra, Adv.
Mr. Leishangthem Roshmani Kh, AOR
Ms. Maibam Babina, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Deepanwita Priyanka, Adv.
Mr. P. V. Yogeswaran, AOR
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Mr. Shibashish Misra, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Karan Bharihoke, AOR
Mr. Raj Kamal, DAG
6
Mr. Siddhant Sharma, Adv.
Mr. Aseem Atwal, Adv.
Ms. Navkiran Bolay, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Stayendra Kumar, Adv.
Mr. Shailja Nanda, Adv.
Mr. Harsha Vinoy, Adv.
Mr. Milind Kumar, AOR
Mr. Kuldip Singh, AOR
Mr. Raghvendra Kumar, Adv.
M/S. Arputham Aruna And Co, AOR
Mr. M. Yogesh Kanna, AOR
Mr. S. Partha Sarathi, Adv.
Mr. S. Raja Rajeshwaran, Adv.
Mr. Gopal Singh, AOR
Mr. P. Venkat Reddy, Adv.
Mr. Prashant Tyagi, Adv.
Mrs. Rachna Gupta, AOR
Mr. Kamlendra Mishra, AOR
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Rajeev Dubey, Adv.
Ms. Aishwarya Bhati, Sr. Adv.(AAG)
Mr. Krishnand Pandey, AOR
Mr. Gautam Kumar, Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Suhaan Mukerji, Adv.
Ms. Astha Sharma, Adv.
Mr. Amit Verma, Adv.
Ms. Kajal Dalal, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Dimple Nagpal, Adv.
Mr. Naveen Kumar, Adv.
M/S. Plr Chambers And Co., AOR
Mr. V. G. Pragasam, AOR
Mr. S. Prabu Ramasubramanian, Adv.
Mr. S. Manuraj, Adv.
Mr. Anil K. Chopra, AOR
7
Mr. A.N.S. Nadkarni, ASG
Mr. Anmol Chandan, Adv.
Mr. Ashit Khurana, Adv.
Mr. Gurmeet Singh Makker, AOR
Mrs. Anil Katiyar, AOR
Mr. Anil Grover, Adv.
Mr.Sanjay Kumar Visen, Adv.
Dr. Monika Gusain, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Mrinal K. Mondal, Adv.
M/S. Devasa & Co., AOR
Mr. P. V. Dinesh, AOR
Ms. Sindhu T.P., Adv.
Mr. Mukund P. Unny, Adv.
Mr. Joseph Aristotle S., AOR
Ms. Priya Aristle, Adv.
Mr. Rajuk Sarkar, Adv.
Mr. Lhingneivah, Adv.
Mr. Ardhendumauli Kumar Prasad, Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. W.A. Qadri, Sr. Adv.
Mr. Shalinder Saini, Adv.
Mr. B. V. Balaram Das, AOR
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
Mr. Vivek K. Tankha, Sr. Adv.
Mr. Harsh Parashar, AOR
Mr. Aman Pandey, Adv.
Ms. Tanvi Bhatnagar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
Some of the States/Union Territories have filed their response in the matter. The following States/Union Territories have not filed their response:
8
1. State of Bihar.
2. State of Uttar Pradesh
3. State of Arunachal Pradesh
4. State of Jammu & Kashmir
5. State of Meghalaya
6. State of Punjab
7. State of Sikkim
8. Union Territory of Delhi
9. Union Territory of Lakshadweep
10. Union Territory of Puducherry.
Let the response be filed by the aforesaid States/Union Territories by September 06, 2019.
List the matter for hearing on September 12, 2019. In case, the response is not filed by any of the aforesaid States/Union Territories, the Chief Secretary of such States/Union Territories shall remain present in the Court on the next date of hearing.
We direct the States/Union Territories to supply the requisite information to the Forest Survey of India as required by it by 31 st August, 2019, failing which also the Secretary of the concerned department of the State(s)/Union Territory shall remain present in the Court on the next date of hearing.
(ASHWANI KUMAR) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER